Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 527] [Entire Act] State of Uttar Pradesh - Subsection Section 527(c) in The General Rules (Civil), 1957 (c)[ The Amin shall so plan his tour within the beat that places lying in the same direction are covered in one trip.] [Added by Notification No. 99/VIII-b-135, dated 23-3-1959, published in U. P. Gazette, Part I, dated August 29, 1959.]