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State of Uttar Pradesh - Section

Section 527 in The General Rules (Civil), 1957

527. Circles and beats of Amins.

(a)The District Judge shall fix circles of work for every Amin in the judgeship so as to ensure even distribution of work for every Amin.
The District Judge shall divide the circle of every Amin into beats and fix dates for the Amin to work in those beats.
(b)The District Judge shall appoint a Judicial Officer to be incharge of the work of the Amins provided that where an Amin works in the jurisdiction of any outlying court the Presiding Officer of such court shall be in charge of the wo;k of such Amin.
(c)[ The Amin shall so plan his tour within the beat that places lying in the same direction are covered in one trip.] [Added by Notification No. 99/VIII-b-135, dated 23-3-1959, published in U. P. Gazette, Part I, dated August 29, 1959.]