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Union of India - Section
Section 2 in The Life Insurance Corporation Of India Class III And Class IV Employees (Promotions) Rules, 1987
2. Qualification.
- Marks only for qualifications recognised by the Corporation and that have been acquired on or before first of the month immediately preceding the month of notification will be taken into account. The maximum marks can be obtained as specified in above chart. No marks is allotted for any Departmental Test.Marks to be allotted for promotion to all cadres other than Assistant. Record Clerk and Sepoy/Watchman/Liftman| Qualificationacquired | Marks |
| GroupI-Academic: | |
| (i) Below SSC | 0 |
| (ii) SSC | 2 |
| (iii) HSC | 3 |
| (iv) Graduation inany faculty | 5 |
| (v) Post Graduateor any additional degree | 7 |
| (vi) LawGraduation in addition to any other graduation | 8 |
| (vii) PostGraduation in Law in addition to any other graduation | 9 |
| (viii) Ph. D. orM.B.A. (of a University or a body approved by the Government) | 9 |
| GroupII-Technical | |
| (i) Licentiate ofInsurance Institute of India, Mumbai | 1 |
| (ii) One part orthree papers of Associateship of I.I.I. | 2 |
| (iii)Associateship of 1.1.1. | 3 |
| (iv) One sectionof Fellowship of I.I.I. | 4 |
| (v) Two sectionsof Fellowship of I.I.I. | 5 |
| (vi) Fellowship ofI.I.I. | 6 |
| (vii) Pass orexemption in each subject of the Institute of Actuaries, London | 2 |
| (viii)Intermediate examination of the Institute of C.A. of India | 3 |
| (ix) Finalexamination of the Institute of C.A. of India. | 6 |
| (x) Intermediateexamination of the Institute of Cost and Works Accountants ofIndia | 3 |
| (xi) FinalExamination of ICWA | 6 |
| Forpromotion to the cadre of Assistant | |
| GroupI-Academic | |
| (i) SCC | 3 |
| (ii) HSC | 5 |
| (iii) Degree | 8 |
| (iv) More than onedegree or Post Graduate | 10 |
| GroupII-Technical | |
| (i) Licentiate ofI.I.I. | 1 |
| (ii) One part (or3 papers passed) of Associateship of I.I.I. | 2 |
| (iii)Associateship of I.I.I. | 3 |
| Note.-Marks for highest qualification only are to be allotted undereach group viz. academic and any one branch of technicalexamination. | |
| To secure marksfor technical qualification, the membership of the concernedInstitute should be in force on the date on which it is reckonedwith | |
| For promotionto the cadre of Sepoy/Watchman/Liftman | |
| (i) SSC | 3 |
| (ii) HSC andHigher Qualification | 5 |