The Life Insurance Corporation Of India Class III And Class IV Employees (Promotions) Rules, 1987

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The Life Insurance Corporation Of India Class III And Class IV Employees (Promotions) Rules, 1987

Rule THE-LIFE-INSURANCE-CORPORATION-OF-INDIA-CLASS-III-AND-CLASS-IV-EMPLOYEES-PROMOTIONS-RULES-1987 of 1987

Published on 20 November 1987
Commenced on 20 November 1987
[This is the version of this document from 20 November 1987.]
[Note: The original publication document is not available and this content could not be verified.]

1931.

The Government of India notified the Life insurance Corporation of India Class III and Class IV Employees (Promotion) Rules, 1987. The Chairman of L.I.C. of India issued instructions vide Circular No. 7726/ASP/87, dated 20th November, 1987.The L.I.C. fills up vacancies under all the four categories for the following cadres :-

Categories	Ranks
1.Class I Employees	AssistantAdministrative Officer	(AAO)
2.Class II Employees	DevelopmentOfficer	(DO)
3.Class III Employees	Assistant	(Asst.)
4.Class IV Employees	sub-staff	(Ss.)

Other vacancies are filled up by way of promotion.Promotion Steps

AAO	DO		Asst.S.S.
A.O.	ABM(S)	HGA	R.C.
ADM	B.M.	AAO	Asst.
D.M.	Sr.B.M.
Dy.Z.M.	D.M.(Sales)
Z.M.	Z.M.
Director	Director
Chairman	Chairman

Chart showing Conditions of Eligibility for Promotion to various cadres from Class III and Class IV Employees

Sl. No.	For Promotion tothe Cadre of	CategoriesEligible	Conditions ofEligibility	Marks to beAllotted
1.	AssistantAdministrative Officer	(i)Superintendents	(i)Superintendent	Qualifications
		(ii) Higher GradeAstt.	(ii) Five YearsService as H.G.A.Seniority	–10
		(iii) SectionsHeads	(iii) Six year's	–20
			Service as S.H.or Six year Service as H.G.A. & S.H.	Maximum for theseboth work – 25 work
		(iv) Assistant	(iv) 5 Year'sService as Assistant and age not exceeding 35 years with minimumqualifications of H.S. plus FFII diploma of I.I.I. Mumbai or 5Subjects of Institute of Actuaries London; and to pass PromotionTest.
2.	A.A.O. asPersonal Assistant	H.G.A. (Steno)	5 years service	As in Sl. 1 above
3.	A.A.O. as MobileVan Officer	H.G.A.(Projectionist) and satisying the standard for directRecruitment of A.A.O.	5 years service	As in Sl. 1 above
4.	A.A.O. asProgrammer	(i)Superintendent	(i) Being Supdt.	As in Sl. 1 above
		(ii) H.G.A.	(ii) 5 yearsservice as H.G.A.
		(iii) SectionHead	(iii) 6 yearsservice as S.H. and to pass the Aptitude Test for all the threecategories except H.G.A. (Programmer)
5.	Higher GradeAssistant (H.G.A.)	(i) Section Head(ii) Stenographer(iii) Assistant	(i) Being S.H.(ii) and (iii) 5years service and to pass departmental TestOr10 years serviceas Assistant and Steno	As in Sl. 1 above
6.	H.G.A. As Steno	Stenographer	5 years serviceas stenographer	As in Sl. 1
7.	H.G.A. asProjectionist	Projectionist	5 years serviceas Projectionist	As in Sl. 1 above
8.	H.G.A. AsProgrammer	(i) Section Head(ii)Microprocessor Operator(iii) Assistant	(i) Section Headin Machine Deptt. or S.H. with knowledge of key punch operationor computer course (iii) 5 years service on Microprocessor (iii)and (iv) 5 years service and knowledge of key punch operation orcomputer course : and to pass aptitude Test for all	As in Sl. 1 above
9.	H.G.A. for DataProcessing	(i) Punch CardOperator	(i) and (ii)years service as such	As in Sl. 1 above
10.	Assistant	(i) Record Clerk(ii) Sub-Staff		Seniority –15
	*As per CentralOffice circular dated 03.06.1993		*(i) Graduate orPossessing Qualification for recruitment of Assistant or 5 yearsservice as H.S.C. (XII std.) or	Qualification –10 Work
	**As per CentralOffice circular 07.05.1997		**15 yearsservice as R.C.	Record – 30
	***As per Z.O.circular No. Personnel/Admn./ZD./35, dated. 09.06.1997		*** (iii)Graduate and 5 years service	Interview –30
11.	Record Clerk	Class IV Staff	2 years serviceto pass DepartmentalOr2 years serviceand S.S.C. or equivalent with Eng. and Math. or Graduation	Seniority –15Qualification –5WorkRecord – 40Interview –20
12.	Sepoy/Watchman/Liftman	Sweepers andCleaners	3 years serviceand passed VII std.	As per Sl. 11above.

Abbreviation used above meansSS = Sub-StaffS.H. = Section HeadH.G.A. = Higher Grade AssistantA.A.O. = Assistant Administrative OfficerNote.-Presently the posts of Section Head and Superintendent have been abolished; but existing Section Heads and Superintendents are eligible for promotion as per above Chart.

1. Relaxations.

- Employees who rejoin the services of the Corporation after release from Emergency Commission/Short Service/Regular Commission in Armed Forces will be eligible for promotion to the next higher cadre if they satisfy the conditions of eligibility as to the service in the cadre and have put in at least one year completed service on the date of notification. They will be exempted from Departmental Test.

(2)The employees of Scheduled Castes/Scheduled Tribes are empanelled as a separate group and will be interviewed by an interview committee on a separate day from general candidates.Allotment of Marks

(1)Seniority	Marksfor each completed year of service
(i) Forpromotion to posts belonging to Class I :Servicein the scale of Section HeadServicein the scale of H.G.A./Supdt.	1.502.00
(ii)For promotion to the posts belonging to Class III and IV	1.00

For seniority marks, only completed year of service as on the first of month in which notification is issued will be taken into consideration. Any fraction of the year will be ignored.When an employee in completed two or more cadres is competing to one higher cadre, seniority marks for service put in all such cadres in completed years will be taken into account. Maximum marks can be obtained by an employee as specified in above chart.

2. Qualification.

- Marks only for qualifications recognised by the Corporation and that have been acquired on or before first of the month immediately preceding the month of notification will be taken into account. The maximum marks can be obtained as specified in above chart. No marks is allotted for any Departmental Test.Marks to be allotted for promotion to all cadres other than Assistant. Record Clerk and Sepoy/Watchman/Liftman

Qualificationacquired	Marks
GroupI-Academic:
(i) Below SSC	0
(ii) SSC	2
(iii) HSC	3
(iv) Graduation inany faculty	5
(v) Post Graduateor any additional degree	7
(vi) LawGraduation in addition to any other graduation	8
(vii) PostGraduation in Law in addition to any other graduation	9
(viii) Ph. D. orM.B.A. (of a University or a body approved by the Government)	9
GroupII-Technical
(i) Licentiate ofInsurance Institute of India, Mumbai	1
(ii) One part orthree papers of Associateship of I.I.I.	2
(iii)Associateship of 1.1.1.	3
(iv) One sectionof Fellowship of I.I.I.	4
(v) Two sectionsof Fellowship of I.I.I.	5
(vi) Fellowship ofI.I.I.	6
(vii) Pass orexemption in each subject of the Institute of Actuaries, London	2
(viii)Intermediate examination of the Institute of C.A. of India	3
(ix) Finalexamination of the Institute of C.A. of India.	6
(x) Intermediateexamination of the Institute of Cost and Works Accountants ofIndia	3
(xi) FinalExamination of ICWA	6
Forpromotion to the cadre of Assistant
GroupI-Academic
(i) SCC	3
(ii) HSC	5
(iii) Degree	8
(iv) More than onedegree or Post Graduate	10
GroupII-Technical
(i) Licentiate ofI.I.I.	1
(ii) One part (or3 papers passed) of Associateship of I.I.I.	2
(iii)Associateship of I.I.I.	3
Note.-Marks for highest qualification only are to be allotted undereach group viz. academic and any one branch of technicalexamination.
To secure marksfor technical qualification, the membership of the concernedInstitute should be in force on the date on which it is reckonedwith
For promotionto the cadre of Sepoy/Watchman/Liftman
(i) SSC	3
(ii) HSC andHigher Qualification	5

Departmental Test/Promotion Test. - No marks for departmental/promotion test. However, in the case of Assistant competing directly for the post of A.A.O., maximum marks for the test are 50.

3. Work Record (Confidential Reports)

:-The maximum marks will be allotted differently for different cadres as specified in the Eligibility Chart given above.For the purpose of assessing marks aimed for work record by a candidate, the numerical rating method is to be adopted based on ratings fixed in number for each trait in each section graded by weightage marks in the Confidential Report.As the maximum marks to be allotted for promotion as per Eligibility Chart vary for different cadres, marks shall be assessed proportionately. The maximum marks as per Confidential Report of Class III employees are 35, but maximum marks to be allotted for the cadre of AAO is 25, As such, if an employee scores 30 marks, the proportion will be as under--

3035| x 25 = 21 marks

For assessment, the marks obtained in preceding 3 years of the notification will be taken into account and divided by 3. The marks assessed so will be taken to the nearest integers ignoring a fraction equal to 0.5 or less. For any reason, whatsoever, in case there are two Confidential Reports in one year, weightage average based on both the reports will be taken into account. For example, if one report is for 5 months and the other for 7 months, then 5/12 (marks gained for I report) and 7/12 (marks gained for II report) will be taken as marks for that year.An employee with below average work record shall not be eligible for promotion and should be excluded from the selection panel of employees to be called for interview.Marks obtained below 15 out of 25,18 out of 30 and 24 out of 40 will be considered as below average in case of a Class III employee and below 15 out of 40 in case of a Class IV employee.

4. Interview

:- Interview Committee shall give marks for the interview in integers only on the basis of merit and suitability as judged by the performance of the candidate in the interview and shall not express any opinion.

5. Final selection for promotion

:- The ranking list of the candidates in the order of merit based on marks gained on (i) seniority; (ii) Qualification; (iii) work record and (iv) interview will be published by the Promoting Authority. The ranking list will contain first the number of candidates equal to the number of vacancies declared and named as 'Selected for Promotion' and thereafter 20% of the above and named as Contingency List :Where more than one candidate secures the same marks, the merit for ranking list will be decided on the basis of inter se seniority with reference to the date of entry into the competing cadre; where this is also the same, inter se seniority with reference to the entry into the service will be the basis and where still it is the same, the inter se seniority with reference to the date of birth will be the basis.No employee placed in the ranking list of future contingency will have a right to claim promotion. The contingency list shall remain valid for a period of one year from the date of its publication.The name of an employee appearing in the ranking list shall be struck if he seeks and is allowed transfer to another zone of selection before his promotion has been actually effected. He will have to compete for his promotion afresh in the new zone of selection.No employee has a right to reject the offer of the promotion. However, if an employee does not accept the offer for any reason, his name shall be brought down to the top of the contingency list after the first employee of the contingency list is offered promotion. Similarly if more than one employee do not accept the offer, their names shall be brought down to the top of the contingency list in the order of their ranking after the same number of employees in the contingency list are offered promotion.Posts shall be reserved for employees belonging to the Scheduled Castes and the Scheduled Tribes which shall be filled up by the employees of the same group. If total vacancies of this group is not filled up in any year, the balance of vacancies shall be forwarded to next year. The total number of vacancies in this group shall be decided in accordance with the orders issued by the Central Government from time to time.Promotion Policy of Class II Employees, (Development Officers)The eligibility for promotion from the post of Development Officer to the cadre of Assistant Administrative Officer (Sales) is 5 years of service and the performance report. As per vacancies available in the cadre of A.A.O. (S), the Development Officers, on the basis of merit based on their performance, are called for interview.Promotion Policy of Class I OfficersThe promotion of Assistant Administrative Officer to the rank of Administrative Officer and so on is based on work record only. The number of candidates to be promoted will be finalized according to available vacancies on each rank.No test or interview is made.

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