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State of Tripura - Section

Section 19 in Tripura Industrial Investment Promotion Incentives Scheme, 2017

19. Repeal and Savings.

- 19.1 The Scheme-2012 shall be repealed and shall stand substituted by the Tripura Industrial Investment Promotion Incentives Scheme, 2017 from the date of commencement of the Scheme-2017.
19.2The commitments entered into and based on any of the previous Incentives Scheme shall continue to be governed by the corresponding Scheme.AnnexureNegative List of Industries & Commerce[Reference: Clause-3(xii) and 5(2)]