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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tripura - Subsection

Section 19(19) in Tripura Industrial Investment Promotion Incentives Scheme, 2017

19.2The commitments entered into and based on any of the previous Incentives Scheme shall continue to be governed by the corresponding Scheme.AnnexureNegative List of Industries & Commerce[Reference: Clause-3(xii) and 5(2)]