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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(1) in Kerala District Administration Act, 1979

(1)Every district council shall consist of such number of members as the Government may, by notification in the Gazette, fix in accordance With the scale of one member for every fifty thousand or part thereof of the population of the district, elected in the manner prescribed.