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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2) in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995

(2)The Services and posts which cannot be equated under (1) shall be treated as unequated:Provided that where application of the criteria specified in sub-rule (1), causes inequality or injustice in a particular case, then that case shall be dealt with and decides on adhoc basis:Provided further that any specialised isolated or unequated post, not covered under sub-rule (1), shall also be dealt with and decided on ad hoc basis.