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State of Punjab - Section

Section 4 in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995

4. Equation of Services and posts.

- [Sections 154 and 180(2)(zzd))]. - (1) The pattern of Services and posts obtaining in the Directorate being taken as a norm, the Services and posts obtaining in the Board shall, having regard to all relevant considerations, be normally equated with them in the corresponding Services and posts in the Directorate.
(2)The Services and posts which cannot be equated under (1) shall be treated as unequated:Provided that where application of the criteria specified in sub-rule (1), causes inequality or injustice in a particular case, then that case shall be dealt with and decides on adhoc basis:Provided further that any specialised isolated or unequated post, not covered under sub-rule (1), shall also be dealt with and decided on ad hoc basis.