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Himachal Pradesh High Court

Madan Lal & Others vs . Kalawati on 2 August, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Madan Lal & others vs. Kalawati .

Civil Revision No. 73 of 2022 02.08.2022 Present: Mr. Karun Negi, Advocate, for the petitioners.

Mr. Jiya Lal Bhardwaj, Advocate, for the respondent.

Civil Revision No.73 of 2022 As prayed, two weeks' time is granted to file power of attorney on behalf of respondent.

List for consideration on 24.8.2022.

CMP No. 6172 of 2022 Reply, as prayed, be filed within two weeks.

List for consideration alongwith main petition.

(Vivek Singh Thakur) Judge August 02, 2022 (veena) ::: Downloaded on - 02/08/2022 20:05:09 :::CIS