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State of Uttar Pradesh - Section

Section 6 in The U.P. Shri Badrinath and Shri Kedarnath Temples Rules, 1967

6. Returning Officer.

- The Returning Officer shall in the case of an election-
(a)under clause (b) of sub-section (1) of section 5 of the Act be the Secretary of the Assembly in case of elections by the Hindu members of the Assembly and the Secretary of the Council in case of elections by the Hindu members of the Council and in their absence any officer performing their duties for the time being; and
(b)under clauses (c), (d), (e) and (f) of sub-section (1) of section 5 of the Act be the Karyadhikari of the Zila Parishad, Garhwal, Terhi-Garhwal, Chamoli and Uttarkashi or in their absence ay person or persons performing their duties for the time being in case of elections by the Hindu members of the Zila Parishad of the said districts.