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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Nagaland - Subsection

Section 5(1)(xv) in The Global Open University (Nagaland) Act, 2006

(xv)to enter into agreements with Organizations which may include the Central Government the State Government, the University Grants Commission or other authorities for receiving grants;