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[Cites 0, Cited by 0] [Section 102(3)] [Section 102] [Entire Act]

State of Tamilnadu - Subsection

Section 102(3)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)whether, in his or its opinion, proper accounts and books as required by the Act and Rules and the by laws of the society have been kept and regularly maintained by the society so far it appears from his or its examination of these books; and