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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(a) in Orissa Government Vehicles (Control and Use) Rules, 1978

(a)Log-Book - Log-Book shall be maintained in Form 'A' by the Driver of each vehicle and a copy of it shall be retained by the Officer-in-charge. The Driver shall produce his Log-Book before the Officer-in-charge once a week for incorporation of its entries in the copy. The opening page of the Log-Book shall exhibit the following particulars :
(i)Registration Number of the vehicle.
(ii)Year of purchase
(iii)Cost The Log-Book of each vehicle shall be closed at the end of the month and a summary of it prepared in Form 'B' showing the details of duty and non-duty journeys performed during the month.