Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Rajasthan - Subsection Section 35(1) in The Bonded Labour System (Abolition) Ordinance, 1975 (1)The Board shall cause the books and accounts of the corporation to be balanced and closed as on the [Thirty-first day of March] [Substituted by Rajasthan 1 of 1990.] each year.
