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State of Rajasthan - Section

Section 35 in The Bonded Labour System (Abolition) Ordinance, 1975

35. Preparation of balance-sheets etc., of corporation.

(1)The Board shall cause the books and accounts of the corporation to be balanced and closed as on the [Thirty-first day of March] [Substituted by Rajasthan 1 of 1990.] each year.
(2)The balance-sheet and accounts of the corporation shall be prepared and maintained in such manner as may be prescribed.