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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1) in Bihar Preservation and Improvement of Animals Rules, 1960

(1)For the purpose of sub-section (1) of Section 5, the Block Development Officer, Project Executive Officer, Circle Officer, or Anchaladhikari shall be the Prescribed Authority to whom a report that an animal is infective shall be made.