Section 4 in Bihar Preservation and Improvement of Animals Rules, 1960
4. Authority to whom and the manner in which a report under Section 5 (1) shall be made.
(1)For the purpose of sub-section (1) of Section 5, the Block Development Officer, Project Executive Officer, Circle Officer, or Anchaladhikari shall be the Prescribed Authority to whom a report that an animal is infective shall be made.(2)The report shall be made in Form I.
