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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(3)(d) in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991

(d)Form C.L. 5-B for retail sale of country liquor and low strength Rum in sealed bottles and poly punches and beer in sealed bottles for consumption both 'on' and 'off' the premises.