Section 4(3) in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991
(3)The licences shall be granted in-(a)Form I.D. 14-B for retail sale of Bhang.(b)[Deleted],(c)Form C.L. 4-B of retail sale of country liquor and low strength Rum, in sealed bottles and poly ponches and beer in sealed bottles for consumption off premises only.(d)Form C.L. 5-B for retail sale of country liquor and low strength Rum in sealed bottles and poly punches and beer in sealed bottles for consumption both 'on' and 'off' the premises.(e)Form F.L. 5-A for retail sale of foreign liquor.]
