Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 33 in Sri Konda Laxman Telangana State Horticultural University Act, 2007

33. Dean of Students' Affairs.

- The Dean shall have the following duties:
(1)to make arrangements for housing of students and supervise management of students' hostel, cafeteria, mess etc.,
(2)to plan and organize students' extra-curricular activities such as sports, cultural and, other recreational activities, NCC, NSS and other allied activities of the University;
(3)may make arrangements for the employment of students with the approval of the Vice-Chancellor;
(4)to plan and direct the programme of students advisement and counselling and to enlist the co-operation of prospective employers and employment agencies to assist in the placement of graduates of the University and to promote discipline amongst the students of the University;
(5)to supervise and control medical and health services and other welfare measures of the students in the University;
(6)to make arrangement for scholarships, stipends, part-time employments and travel facilities for the study tour of the students;
(7)to organize and maintain contact with the alumni of the University;
(8)such other functions, as may be prescribed.