Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(5) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(5)to supervise and control medical and health services and other welfare measures of the students in the University;