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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in Rajasthan Urban Land (Certification of Titles) Act, 2016

(3)It shall come into force in such urban areas of the State and from such date as the State Government may by notification in the Official Gazette, appoint from time to time and different dates may be appointed for different areas.