Allahabad High Court
M/S Amar Packagers vs Union Of India & Others on 2 April, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 29 Case :- WRIT TAX No. - 1505 of 2008 Petitioner :- M/S Amar Packagers Respondent :- Union Of India & Others Petitioner Counsel :- Pankaj Bhatia,Kashif Zaidi Respondent Counsel :- A.S.G.I.,A. Nigam,GoVind Saran Hon'ble Sunil Ambwani J.
Hon'ble Kashi Nath PandeV.J. Dismissed.
For orders see our order of date passed in connected Writ Tax No. 1499 of 2008, M/s Sharda Packaging (P) Ltd. vs. Union of India and others.
Order Date :- 2.4.2010 RKP