Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of West Bengal - Subsection Section 53(2) in West Bengal Trade Unions Rules, 1998 (2)If any question arises whether a voter was present at the polling station before it was closed, it shall be decided by the Presiding Officer, and his decision shall be final in this regard.
