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State of West Bengal - Section

Section 53 in West Bengal Trade Unions Rules, 1998

53. Closing of poll.

(1)The Presiding Officer shall close a polling station at the hour fixed in that behalf and shall not thereafter admit any voter into the polling station, provided all voters present at the polling station before its close shall be allowed to cast their votes.
(2)If any question arises whether a voter was present at the polling station before it was closed, it shall be decided by the Presiding Officer, and his decision shall be final in this regard.