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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in The Rajasthan Homoeopathic Medicine Board (Examination for Enlisted Homoeopaths) Regulations, 1973

(2)The certificate referred to above shall be called the "Certificate of Homoeopathic Practice (C.H.P.)" and it shall be signed by the Secretary of the Board.