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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(1)The register maintained by a registrar shall, on application made in this behalf and on payment of fee specified in Schedule II, be open to inspection during office hours by any person.