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[Cites 1, Cited by 15]

Himachal Pradesh High Court

Master Saurav vs . Suman Kumar & Anr. A/W on 17 August, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Master Saurav vs. Suman Kumar & Anr. a/w connected matters.

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RSA No. 264 of 2014 a/w RSA No. 641 of 2014, RSA No. 12 of 2015, RSA No. 60 of 2015 and RSA No. 61 of 2015 17.08.2022 Present: Mr. Jagdish Thakur, Mr. G.R. Palsra, Ms. Komal Chaudhary and Mr. Divya Raj Singh Advocates for the appellants in respective petitions.

Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for respondents in RSA No. 264 of 2014, RSA No. 12 of 2015 and in RSA No. 641 of 2014 for respondents No. 1 and 2 and in RSA No. 61 of 2015 for respondent No.3 Ms. Komal Chaudhary, Advocate for proforma respondents in RSA No. 61 of 2015 and RSA No. 60 of 2015.

As prayed for, list next week before the appropriate Bench.

(Chander Bhusan Barowalia) Judge 17th August, 2022 (himani) ::: Downloaded on - 17/08/2022 20:06:08 :::CIS