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State of Maharashtra - Section

Section 4 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

4. For the purposes of the Act.

- (A) the term 'Teacher of the University' within the meaning of section 2(31) of the Act, means a Professor, Associate Professor, Reader or Lecturer appointed by the University or a part-time or honorary Professor or a Recognised Teacher imparting post-graduate instruction or guiding research leading to a research degree in the University or in any college or institution conducted by the University, provided he imparts instruction or guides research for at least 2 hours per week.
(B)No person who is not designated as a teacher of the University under clause (A) of this Statute shall be a teacher of the University for the purposes of the Act.