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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(B) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(B)No person who is not designated as a teacher of the University under clause (A) of this Statute shall be a teacher of the University for the purposes of the Act.