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[Cites 0, Cited by 0] [Section 178] [Entire Act]

State of Odisha - Subsection

Section 178(3) in The Orissa Motor Vehicles Rules, 1993

(3)Each of the officers specified under Sub-rule (1) shall also wear a shoulder badges, at the base of shoulder's strap with letters "O.M.V.D." The letters shall be of white metal and in block letters as shown in the Fifth Schedule.