Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 610 in The Maharashtra Shops and Establishments Act, 1948 610. (129)INDUS LEAGUE, Reliance FreshLtd., ACME Mall, S. V. Road, Santacruz, Mumbai 400 054.(130)WSPL, Phoenix Market CityMall, B/h. Baker Gauge, Next TYCO Electronics, Viman Nagar, NagarRoad, Pune 411 014.(131)Converse, Viva City, Unit No.F-19/F-19A, 1st Floor, Voltas Compound, Pokharan Road-2, Thane
