Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 610] [Entire Act] State of Maharashtra - Subsection Section 610(131) in The Maharashtra Shops and Establishments Act, 1948 (131)Converse, Viva City, Unit No.F-19/F-19A, 1st Floor, Voltas Compound, Pokharan Road-2, Thane
