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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Haryana - Subsection

Section 43(4) in The Haryana New Mandi Townships Building Rules, 1967

(4)A cross-wall which supports a superincumbent external wall shall be of a thickness not less than that prescribed by the preceding rules for a structural wall of the same height and length and belonging to the same category of building.