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State of Tamilnadu - Section

Section 8 in The Chennai Metropolitan Water Supply and Sewerage Board's Sewerage Regulations, 1988

8. Maintenance of House Drainage.

- The owner of any premises shall at all times maintain in a proper state of repair all pipes, drains, traps and other works, appliances and apparatus connected with the drainage of premises, and shall give any duly authorised officer of the Board every facility to inspect the same.