Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Rajasthan - Subsection

Section 147(i) in Rajasthan Land Revenue (Land Records) Rules, 1957

(i)Each Patwari will be provided with two counterfoil registers, the one for the accepted and the other for the rejected mutation. This register will be in tire following form in duplicate, except that the last column will be only in the foil:-