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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(2) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(2)Wardens and superintending staff of hostels shall possess such qualifications and shall be appointed in such manner as may be prescribed by the Statutes.Annual Report of the University.