Section 36 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
36. Hostels.
(1)Every hostel maintained by a college or approved and recognised by the University shall conform to such general or special conditions including conditions of residence as may be prescribed by the Ordinances.(2)Wardens and superintending staff of hostels shall possess such qualifications and shall be appointed in such manner as may be prescribed by the Statutes.Annual Report of the University.
