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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(3)(d) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(d)payment of travelling allowances, grant of leave and leave salary, loans, advances, ex-gratia payments, honorarium or gratuity to officers and employees,