Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Manipur - Subsection

Section 41(1)(k) in Manipur International University Act, 2018

(k)two Member advisers from amongst the persons being experienced personalities in their respective field, to be nominated by the Chancellor;