Section 21(6)(a) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

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State of Odisha - Subsection

Section 21(6)(a) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(a)in every canteen-

(i)all inside walls of rooms and all ceilings and passages and staircases shall be lime-washed or colour-washed at least once in each year or painted once in three years dating from the period when last time-washed or colour washed or painted, as the case may be : provided that the inside portion of the walls of the kitchen shall be limewashed once in every four months;

(ii)all wood-work shall be varnished or painted once in three years dating from the period when last varnished or painted;

(iii)all internal structural iron or steel work shall be varnished or painted in three years, dating from the period when last varnished or painted.

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State of Odisha - Subsection

Section 21(6)(a) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969