(1)There shall be a Dean for each faculty of the University and shall be appointed in such manner as may be prescribed.(2)(a)The Dean shall be responsible to the Vice-Chancellor for the due observance of Statutes and Regulations relating to that Faculty(b)For the organization and conduct of the teaching and in carrying out his responsibilities for the organization and conduct of these functions, he shall work in close liaison with other officers and shall generally work through the Heads of Departments of the faculties.(3)The Dean shall exercise such powers and perform such duties as may be prescribed and necessary for the proper functioning of the work of their respective faculties as assigned by the Vice-Chancellor.
