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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(2) in Kamdhenu University Act, 2009

(2)
(a)The Dean shall be responsible to the Vice-Chancellor for the due observance of Statutes and Regulations relating to that Faculty
(b)For the organization and conduct of the teaching and in carrying out his responsibilities for the organization and conduct of these functions, he shall work in close liaison with other officers and shall generally work through the Heads of Departments of the faculties.