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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(1)(viii) in Kerala Veterinary and Animal Sciences University Act, 2010

(viii)Three non-official members of the Management Council elected by the Management Council of whom one shall be a member belonging to a scheduled caste or scheduled tribe and one shall be a woman;