Section 24 in Kerala Veterinary and Animal Sciences University Act, 2010
24. The Board of Management.
(1)The Board of Management shall consist of the following members, namely:-(i)The Vice-Chancellor;(ii)The Secretary to Government, Animal Husbandry and Dairy Development Department;(iii)The Secretary to Government, Finance Department;(iv)The Secretary to Government, Law Department or one Additional Secretary nominated by him;(v)One member representing the Indian Council for Agricultural Research in the Management Council;(vi)One Dean of Faculty, elected by the Management Council;(vii)One member elected from among the teachers in the Management Council, by the Management Council;(viii)Three non-official members of the Management Council elected by the Management Council of whom one shall be a member belonging to a scheduled caste or scheduled tribe and one shall be a woman;(ix)Two members of the Legislative Assembly of which one shall be representing to Constituency where the headquarters of the University is situated;(x)One nominee of Veterinary Council of India;(xi)the Registrar, who shall be the Member-Secretary.
