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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(4) in Rajasthan Panchayati Raj Rules, 1996

(4)Raise own resources. - In consultation with other members, Pradhan shall make all efforts to raise tax revenues as well as non-tax revenues through :
(a)timely collection of education cess on campaign basis,
(b)auction shops owned by Panchayat Samiti or give them on rent,
(c)developing agricultural farms owned by Panchayat Samiti,
(d)competitive auction bids in bone contracts etc.,
(e)proper organisations of cattle fairs,
(f)collection of income from tank bed cultivation and irrigation charges of tanks under the charge of Panchayat Samiti,
(g)disposal of unserviceable items and old record etc.