Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act] State of Rajasthan - Subsection Section 35(4)(f) in Rajasthan Panchayati Raj Rules, 1996 (f)collection of income from tank bed cultivation and irrigation charges of tanks under the charge of Panchayat Samiti,