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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Haryana - Subsection

Section 54(1)(i) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

(i)by affixing a copy of the notice on some conspicuous part of the house in which such person ordinarily resides and also on some conspicuous place of such town or village where such person last resided;