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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(d) in The M.P. Rajkoshiya Uttardayitva Avam Budget Prabandhan Niyam, 2006

(d)"Previous Year" means the financial year preceding of the current year;